Allahabad High Court
Shafiq vs The State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10962 of 2015 Applicant :- Shafiq Opposite Party :- The State Of U.P. Counsel for Applicant :- Shiv Pal Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Manoj Kumar Singh, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
Learned counsel for the complainant prays for and is granted two weeks' time to file counter affidavit.
In the meantime learned A.G.A may also file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 3.12.2015 A.