Allahabad High Court
Suhel vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 252 of 2014 Applicant :- Suhel Opposite Party :- State Of U.P. Counsel for Applicant :- Sudhir Kumar,Anil Kumar Awasthi Counsel for Opposite Party :- Govt.Advocate,Irfan Khan Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after three weeks.
Order Date :- 3.12.2015 A.