Allahabad High Court
Sripati Mallah And Another vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5135 of 2015 Applicant :- Sripati Mallah And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar,Umesh Chandra Counsel for Opposite Party :- Govt.Advocate,A.K Pandey Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted further two weeks' and no more time to file counter affidavit.
List thereafter.
Order Date :- 3.12.2015 A.