Allahabad High Court
Ajai vs The State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9459 of 2015 Applicant :- Ajai Opposite Party :- The State Of U.P. Counsel for Applicant :- Sultan Hasan Ibrahim,Kazim Ibrahim Counsel for Opposite Party :- Govt. Advocate,Komal Prasad Tiwari Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list in the next cause list.
Order Date :- 3.12.2015 A.