Ajai vs The State Of U.P.

Citation : 2015 Latest Caselaw 5017 ALL
Judgement Date : 3 December, 2015

Allahabad High Court
Ajai vs The State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9459 of 2015
 

 
Applicant :- Ajai
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sultan Hasan Ibrahim,Kazim Ibrahim
 
Counsel for Opposite Party :- Govt. Advocate,Komal Prasad Tiwari
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant list in the next cause list.

Order Date :- 3.12.2015 A.