Allahabad High Court
Ram Prakash @ Chandra Prakash vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10946 of 2015 Applicant :- Ram Prakash @ Chandra Prakash Opposite Party :- State Of U.P. Counsel for Applicant :- Sudhaker Prakash Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Supplementary affidavit has been filed on behalf of the applicant be taken on record.
Learned A.G.A prays for and is granted four weeks' time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 3.12.2015 A.