Allahabad High Court
Dheeraj vs State Of U.P. on 3 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5001 of 2015 Applicant :- Dheeraj Opposite Party :- State Of U.P. Counsel for Applicant :- D.P. Singh,O.P. Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week further time to file rejoinder affidavit.
List thereafter.
Order Date :- 3.12.2015 A.