Allahabad High Court
Govind @ Guddu vs The State on 2 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9439 of 2015 Applicant :- Govind @ Guddu Opposite Party :- The State Counsel for Applicant :- Jitendra Singh Counsel for Opposite Party :- Govt. Advocate,Mahendra Pratap Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 2.12.2015 A.