Allahabad High Court
Sudhir Kumar Gupta vs The State Of U.P. on 2 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6991 of 2015 Applicant :- Sudhir Kumar Gupta Opposite Party :- The State Of U.P. Counsel for Applicant :- Atul Verma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 2.12.2015 A.