Allahabad High Court
Chandrika Prasad @ Dayaloo Baba ... vs Gauri Prasad S/O Raghubar & Ors. on 2 December, 2015
Bench: Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SECOND APPEAL No. - 124 of 2011 Appellant :- Chandrika Prasad @ Dayaloo Baba S/O Putti Lal Respondent :- Gauri Prasad S/O Raghubar & Ors. Counsel for Appellant :- Rajendra Singh Chauhan Hon'ble Mahendra Dayal,J.
On the request of learned counsel for the appellant list on 17.12.2015.
Interim order, if any, to continue till the next date of listing.
Order Date :- 2.12.2015 Muk