Allahabad High Court
Punit vs State Of U.P. on 2 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8998 of 2014 Applicant :- Punit Opposite Party :- State Of U.P. Counsel for Applicant :- Pawan Kumar Pandey Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Case called out. Learned counsel for the applicant Kallu is present while no one is present on behalf of the applicant Punit even in the revised list.
List peremptorily in the next cause list.
Order Date :- 2.12.2015 A.