Allahabad High Court
Rahul vs State Of U.P. on 2 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8209 of 2015 Applicant :- Rahul Opposite Party :- State Of U.P. Counsel for Applicant :- Rajbaksh Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A submits that the counter is under preparation . He prays for and is granted ten days further time to file counter affidavit.
List on 15.12.2015.
Order Date :- 2.12.2015 A.