Allahabad High Court
Arun Kumar Dean vs Additional District Judge, Court ... on 1 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- MISC. SINGLE No. - 6077 of 2013 Petitioner :- Arun Kumar Dean Respondent :- Additional District Judge, Court No. 4 Sultanpur & Others Counsel for Petitioner :- Rajendra Pratap Singh,In Person Counsel for Respondent :- Manish Kumar,Rishi Raj Hon'ble Dr. Devendra Kumar Arora,J.
No one appears on behalf of opposite party no.3.
Let fresh notice be issued on behalf of opposite party no.3, dasti as well at an early date.
Order Date :- 1.12.2015 Arvind