Allahabad High Court
Amar Singh vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9493 of 2015 Applicant :- Amar Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Amar Nath Dubey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Rejoinder affidavit has been filed on behalf of the applicant be taken on record.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 1.12.2015 A.