Allahabad High Court
Sanshlesh Kumar Mishra vs State Of U.P. Thorugh The ... on 1 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7769 of 2010 Petitioner :- Sanshlesh Kumar Mishra Respondent :- State Of U.P. Thorugh The Secy.Secondary Edu. Lucknow & Ors. Counsel for Petitioner :- H.G.S.Parihar Counsel for Respondent :- C.S.C.,Ajay Upadhyay,Piyush Mishra Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.
Order Date :- 1.12.2015 Arvind