Allahabad High Court
Smt. Mahjabin Irfan Throu Her Son ... vs State Of U.P.Throu.Its ... on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 233 of 2015 Petitioner :- Smt. Mahjabin Irfan Throu Her Son Nadeem Irfan Respondent :- State Of U.P.Throu.Its Secy.(Home) Civil Sectt.Lko.& Ors. Counsel for Petitioner :- S.K.Srivastava,Kuldeep Singh Counsel for Respondent :- Govt.Advocate,Amit Chaudhary Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the petitioner, list at an early date.
Order Date :- 1.12.2015 A.