Allahabad High Court
Maan Ahmad (Third Bail) vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7434 of 2015 Applicant :- Maan Ahmad (Third Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Amit Tripathi,Syed Ahmad Mehdi Counsel for Opposite Party :- Govt.Advocate,P.K. Jaiswal Hon'ble Bachchoo Lal,J.
As prayed list at an early date.
Order Date :- 1.12.2015 A.