Allahabad High Court
Mithlesh And Another ( Second Bail ... vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9269 of 2015 Applicant :- Mithlesh And Another ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Dinesh Kr. Chaudhary,R D Shahi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
The record of the first bail application is not available.
List in the next cause list along with the record of the first bail application.
Order Date :- 1.12.2015 A.