Abdul Samad @ Raju vs The State Of U.P.

Citation : 2015 Latest Caselaw 4937 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Abdul Samad @ Raju vs The State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9004 of 2015
 

 
Applicant :- Abdul Samad @ Raju
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sandeep Kumar Srivastava,Mohd. Mateen
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

As prayed list at an early date.

Order Date :- 1.12.2015 A.