Allahabad High Court
Badlu vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9599 of 2015 Applicant :- Badlu Opposite Party :- State Of U.P. Counsel for Applicant :- Amrit Kumar Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the State be taken on record.
Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 1.12.2015 A.