Allahabad High Court
Raju @ Siraj Ahmad And Another vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1874 of 2014 Applicant :- Raju @ Siraj Ahmad And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Anand Dubey,Mayank Pandey Counsel for Opposite Party :- Govt.Advocate,Jaleel Ahmad,Pawan Shukla Hon'ble Bachchoo Lal,J.
As prayed list at an early date.
Order Date :- 1.12.2015 A.