Allahabad High Court
Mahesh vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10864 of 2015 Applicant :- Mahesh Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar Sharma,Prabhu Sharan Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of the applicant be taken on record.
Learned counsel for the applicant prays for and is granted one week time to file a supplementary affidavit annexing the certified copy of the FIR of Case Crime No. 562 of 2013.
List on 9.12.2015.
Order Date :- 1.12.2015 A.