Allahabad High Court
Chhatra Pal (Second Bail) vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7643 of 2014 Applicant :- Chhatra Pal (Second Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- P.D. Verma,Akhil Kumar Mishra,Hari Om Dwivedi Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
As prayed list at an early date.
Order Date :- 1.12.2015 A.