Allahabad High Court
Deepak vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10229 of 2015 Applicant :- Deepak Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Mishra,Rakesh Kumar Counsel for Opposite Party :- Govt. Advocate,Abdul Samad Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 1.12.2015 A.