Allahabad High Court
Km. Shashi Kiran vs State Of U.P.Through Secy. Basic ... on 1 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2044 of 2010 Petitioner :- Km. Shashi Kiran Respondent :- State Of U.P.Through Secy. Basic Education Lko.And Ors. Counsel for Petitioner :- Anoop Srivastava-Ii Counsel for Respondent :- Avdhesh Shukla,Rajiv Singh Chauhan Hon'ble Dr. Devendra Kumar Arora,J.
Learned Counsel for the petitioner prays for and is granted a weeks' further time for filing Rejoinder Affidavit.
As the learned Counsel for the opposite party is not present, learned Counsel for the petitioner will inform in writing about the order passed by this Court.
Order Date :- 1.12.2015 Arvind