Allahabad High Court
Smt. Rehana Thru Her Mother In Law ... vs State Of U.P.Thru Secy.(Home) ... on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 375 of 2015 Petitioner :- Smt. Rehana Thru Her Mother In Law Smt.Shakira Respondent :- State Of U.P.Thru Secy.(Home) U.P.Lko.And Ors. Counsel for Petitioner :- Vineet Kumar Mishra Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the -petitioner, list in the next cause list.
Order Date :- 1.12.2015 A.