Allahabad High Court
Smt. Shabenoor Thru Her Husband ... vs The State Of U.P.Thru ... on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 385 of 2015 Petitioner :- Smt. Shabenoor Thru Her Husband Sri Mohd.Israil Respondent :- The State Of U.P.Thru Prin.Secy.(Home) U.P.Lko.And Ors. Counsel for Petitioner :- Mohd.Azam Siddiqui Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the petitioner prays for and is granted three days time to file supplementary affidavit.
List on 7.12.2015.
Order Date :- 1.12.2015 A.