Umesh Chandra And Anr. vs State Of U.P.

Citation : 2015 Latest Caselaw 4895 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Umesh Chandra And Anr. vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10865 of 2015
 

 
Applicant :- Umesh Chandra And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Satya Prakash Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri Umesh Chandra Chauraysia,  Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted two week's time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 6.1.2016.

Order Date :- 1.12.2015 A.