Allahabad High Court
Rakesh Kumar Shukla vs State Of U.P. Through Secretary, on 1 December, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5129 of 2009 Petitioner :- Rakesh Kumar Shukla Respondent :- State Of U.P. Through Secretary, Counsel for Petitioner :- H.G.S.Parihar Counsel for Respondent :- C.S.C.,Anu Pratap Singh Hon'ble Dr. Devendra Kumar Arora,J.
As prayed four weeks' further time is allowed for filing rejoinder affidavit.
Order Date :- 1.12.2015 MH/-