Allahabad High Court
Azam Shah vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7452 of 2015 Applicant :- Azam Shah Opposite Party :- State Of U.P. Counsel for Applicant :- Vijay Kumar,P.D.Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
As prayed list at an early date.
Order Date :- 1.12.2015 A.