Azam Shah vs State Of U.P.

Citation : 2015 Latest Caselaw 4879 ALL
Judgement Date : 1 December, 2015

Allahabad High Court
Azam Shah vs State Of U.P. on 1 December, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7452 of 2015
 

 
Applicant :- Azam Shah
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vijay Kumar,P.D.Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

As prayed list at an early date.

Order Date :- 1.12.2015 A.