Allahabad High Court
Afroz And 3 Others vs State Of U.P. on 27 August, 2015
Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL APPEAL No. - 3378 of 2015 Appellant :- Afroz And 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Samit Gopal Counsel for Respondent :- Govt.Advocate Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Pramod Kumar Srivastava,J.
Sri Samit Gopal, learned counsel for the appellants prays for time and is granted two weeks to file supplementary affidavit bringing on record the facts relating to the recital made in the judgment about the criminal antecedents of the appellants.
The matter shall be listed thereafter along with Criminal Appeal No. 2872 of 2015.
Order Date :- 27.8.2015 Ashish Pd.