Allahabad High Court
Dharampal Singh vs Additional District ... on 27 August, 2015
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- MATTERS UNDER ARTICLE 227 No. - 4417 of 2015 Petitioner :- Dharampal Singh Respondent :- Additional District Judge/Special Judge & 4 Others Counsel for Petitioner :- Satish Mandhyan Counsel for Respondent :- Rajesh Gupta Hon'ble Manoj Kumar Gupta,J.
The petition is partly allowed.
For detailed orders, see order of the date passed in Petition under Article 227 No. 4416 of 2015 Yudhishthir Singh & Another vs. Additional District Judge/Special Judge & others.
A certified copy of the order passed in petition Article 227 No. 4416 of 2015 Yudhishthir Singh & Another vs. Additional District Judge/Special Judge & others, will accompany the certified copy of this order.
(Manoj Kumar Gupta, J.) Order Date :- 27.8.2015 skv