Allahabad High Court
Jamuna Prasad vs State Of U.P on 26 August, 2015
Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CRIMINAL APPEAL No. - 1775 of 2008 Appellant :- Jamuna Prasad Respondent :- State Of U.P Counsel for Appellant :- R.D. Dauholia,R.K. Singh Gaharwar Counsel for Respondent :- Govt. Advocate Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Pramod Kumar Srivastava,J.
On the request of learned counsel for the appellant, list in the next cause list.
Order Date :- 26.8.2015 Ashish Pd.