Allahabad High Court
C/M Acharya Narendra Dev J.H.S. & ... vs Dr. Ashok Singh Asstt. Director Of ... on 26 August, 2015
Bench: Amreshwar Pratap Sahi, Pramod Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 22 of 2013 Applicant :- C/M Acharya Narendra Dev J.H.S. & Another Opposite Party :- Dr. Ashok Singh Asstt. Director Of Education & 2 Others Counsel for Applicant :- Lt.Comm.S.Kumar In Person Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Pramod Kumar Srivastava,J.
On the request of the applicant in person, list on 16th September, 2015.
Order Date :- 26.8.2015 Ashish Pd.