Allahabad High Court
Smt. Avadhes Upadhyay vs State Of U.P. And 25 Others on 24 August, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL REVISION No. - 3054 of 2015 Revisionist :- Smt. Avadhes Upadhyay Opposite Party :- State Of U.P. And 25 Others Counsel for Revisionist :- Vijay Kumar Dwivedi Counsel for Opposite Party :- Govt.Advocate Hon'ble Pankaj Naqvi,J.
As prayed, put up tomorrow i.e. 25.8.2015 as fresh.
Order Date :- 24.8.2015 Ashish Pd.