Allahabad High Court
Suresh Kumar Maha vs State Of U.P. And 3 Others on 24 August, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- APPLICATION U/S 482 No. - 24827 of 2015 Applicant :- Suresh Kumar Maha Opposite Party :- State Of U.P. And 3 Others Counsel for Applicant :- Mukesh Kumar Counsel for Opposite Party :- Govt. Advocate Hon'ble Pankaj Naqvi,J.
As prayed, put up on 27.8.2015 as fresh to enable learned counsel for the applicant to serve a copy of this application on the Standing Counsel of the Agra Development Authority, who shall, if possible, obtain instruction.
Learned counsel for the applicant undertakes that he will inform learned Standing Counsel in writing by tomorrow along with copy of this order.
Order Date :- 24.8.2015 Ashish Pd.