Allahabad High Court
Chotey Lal Yadav vs State Of U.P. on 24 August, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8946 of 2015 Applicant :- Chotey Lal Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Smt. Usha Srivastava,Saurabh Tripathi Counsel for Opposite Party :- Govt.Advocate Hon'ble Pankaj Naqvi,J.
Supplementary affidavit filed today is taken on record.
List in the next cause list showing the name of Sri Vikas Sharma and Sanjay Singh as counsel for the informant.
Order Date :- 24.8.2015 Ashish Pd.