Allahabad High Court
Rajendra And 7 Others vs State Of U.P. And Another on 24 August, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- APPLICATION U/S 482 No. - 24903 of 2015 Applicant :- Rajendra And 7 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- D. K. Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Pankaj Naqvi,J.
As prayed, put up day after i.e. 26.8.2015 as fresh.
Till then, no coercive action shall be taken against the applicants.
Order Date :- 24.8.2015 Ashish Pd.