Allahabad High Court
M/S S.K. Metals Traders Thru' ... vs State Of U.P. & Another on 24 August, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. WRIT PETITION No. - 1470 of 2006 Petitioner :- M/S S.K. Metals Traders Thru' Prop. Respondent :- State Of U.P. & Another Counsel for Petitioner :- Gaurav Kakkar Counsel for Respondent :- Govt. Advocate,S.F.Ahmad,S.K. Chaturvedi Hon'ble Pankaj Naqvi,J.
As prayed, list in the next cause list.
Order Date :- 24.8.2015 Ashish Pd.