Maharshi Charak Ayurvedic And ... vs Secy. I S M (Aysh), Min. Of Health ...

Citation : 2015 Latest Caselaw 1923 ALL
Judgement Date : 20 August, 2015

Allahabad High Court
Maharshi Charak Ayurvedic And ... vs Secy. I S M (Aysh), Min. Of Health ... on 20 August, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 41520 of 2006
 

 
Petitioner :- Maharshi Charak Ayurvedic And Unani Medical College
 
Respondent :- Secy. I S M (Aysh), Min. Of Health And Family Welfare & Ors.
 
Counsel for Petitioner :- K.A. Usmani,K.A. Ansari,K.U. Unshmani
 
Counsel for Respondent :- Dr. A.K. Nigam,S.C.
 

 
Hon'ble Yashwant Varma,J.

This writ petition has been listed under the heading "Group of Cases Likely to be Infructuous (With Objection)".

Accordingly, let this matter be posted before the appropriate Bench after two weeks.

Order Date :- 20.8.2015 Arun K. Singh