Allahabad High Court
Ramesh Chandra Gupta vs Pramod Kumar Sonker & Another on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 822 of 2007 Appellant :- Ramesh Chandra Gupta Respondent :- Pramod Kumar Sonker & Another Counsel for Appellant :- N.K. Dutta,S.D.Ojha Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.
Order Date :- 19.8.2015 Ashish Pd.