Ramesh Chandra Gupta vs Pramod Kumar Sonker & Another

Citation : 2015 Latest Caselaw 1907 ALL
Judgement Date : 19 August, 2015

Allahabad High Court
Ramesh Chandra Gupta vs Pramod Kumar Sonker & Another on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 822 of 2007
 

 
Appellant :- Ramesh Chandra Gupta
 
Respondent :- Pramod Kumar Sonker & Another
 
Counsel for Appellant :- N.K. Dutta,S.D.Ojha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.

Order Date :- 19.8.2015 Ashish Pd.