Allahabad High Court
Smt. Kusma Devi & Others vs The United India Insurance ... on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 837 of 2007 Appellant :- Smt. Kusma Devi & Others Respondent :- The United India Insurance Company Ltd. & Others Counsel for Appellant :- Vinod Kumar Rai Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.
Order Date :- 19.8.2015 Ashish Pd.