Allahabad High Court
Devendra Singh vs Mahendra Kumar & Another on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 813 of 2007 Appellant :- Devendra Singh Respondent :- Mahendra Kumar & Another Counsel for Appellant :- B.B. Dubey Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.
Order Date :- 19.8.2015 Ashish Pd.