Smt. Kausalya Devi vs U.P. State Road Transport ...

Citation : 2015 Latest Caselaw 1874 ALL
Judgement Date : 19 August, 2015

Allahabad High Court
Smt. Kausalya Devi vs U.P. State Road Transport ... on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 609 of 2007
 

 
Appellant :- Smt. Kausalya Devi
 
Respondent :- U.P. State Road Transport Corporatin
 
Counsel for Appellant :- A.N. Pandey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

1. Called in revised. None appeared to press this appeal.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 19.8.2015 Ashish Pd.