Allahabad High Court
Smt. Kausalya Devi vs U.P. State Road Transport ... on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 609 of 2007 Appellant :- Smt. Kausalya Devi Respondent :- U.P. State Road Transport Corporatin Counsel for Appellant :- A.N. Pandey Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
1. Called in revised. None appeared to press this appeal.
2. Dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 19.8.2015 Ashish Pd.