Allahabad High Court
Laxmi Narayan Singh And Another vs Sri Chandra Jaiswal And Others on 19 August, 2015
Bench: Sudhir Agarwal, Brijesh Kumar Srivastava-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 440 of 2007 Appellant :- Laxmi Narayan Singh And Another Respondent :- Sri Chandra Jaiswal And Others Counsel for Appellant :- S.D. Ojha Hon'ble Sudhir Agarwal,J.
Hon'ble Brijesh Kumar Srivastava-II,J.
Heard.
Admit.
Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within two weeks.
Order Date :- 19.8.2015 Ashish Pd.