Allahabad High Court
Usaid @ Usaidulla And Anr. vs The State Of U.P And Anr. on 18 August, 2015
Bench: Aditya Nath Mittal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- U/S 482/378/407 No. - 6158 of 2013 Applicant :- Usaid @ Usaidulla And Anr. Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Mayank Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Aditya Nath Mittal,J.
List has been revised.
None appeared on behalf of the petitioners to press this petition.
Learned counsel for the opposite party no.2 is present.
The petition under section 482 Cr.P.C. is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 18.8.2015 VNP/-