Allahabad High Court
Rameshwar Dayal vs Jumma & Others on 17 August, 2015
Bench: Arun Tandon
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- SECOND APPEAL No. - 67 of 2000 Appellant :- Rameshwar Dayal Respondent :- Jumma & Others Counsel for Appellant :- Madhur Prakash,Anil Kumar Aditya,Satish Dwivedi Counsel for Respondent :- Bharat Singh,R.K. Mishra Hon'ble Arun Tandon,J.
The case is adjourned on the request of learned counsel for the appellant. List this matter again when I sit singly next.
Order Date :- 17.8.2015 Ashish Pd.