Allahabad High Court
Raj Kumar & Others vs State Of U.P. on 14 August, 2015
Bench: Vikram Nath, Amar Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL APPEAL No. - 5568 of 2004 Appellant :- Raj Kumar & Others Respondent :- State Of U.P. Counsel for Appellant :- Amit Misra,Dharmendra Singhal,Viresh Misra Counsel for Respondent :- Govt. Advocate,Abhishek Mayank,Anoop Trivedi,R.P.S. Yadav,Vikram Sisodia Hon'ble Vikram Nath,J.
Hon'ble Pratyush Kumar,J.
Allowed.
For judgment and order, see judgment and order of date passed on Criminal Appeal No.5624 of 2004, Anil Kumar vs. State of U.P.
Order Date :- 14.8.2015 RPS