Allahabad High Court
Ajay Gupta And 2 Ors. vs State Of U.P. And Another on 14 August, 2015
Bench: Rajesh Dayal Khare
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- APPLICATION U/S 482 No. - 39033 of 2013 Applicant :- Ajay Gupta And 2 Ors. Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Rajiv Gupta,Dileep Kumar,Rajrshi Gupta Counsel for Opposite Party :- Govt. Advocate Hon'ble Rajesh Dayal Khare,J.
As prayed by Sri Rizwan Ahmad learned counsel holding brief of Sri Rajiv Gupta learned counsel for the applicants, present application is dismissed as withdrawn.
Interim order, if any, stands vacated.
No order as to costs.
Order Date :- 14.8.2015 faraz