Allahabad High Court
Abhishek Darohar @ Susektion vs State Of U.P. on 12 August, 2015
Bench: Pankaj Naqvi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26560 of 2015 Applicant :- Abhishek Darohar @ Susektion Opposite Party :- State Of U.P. Counsel for Applicant :- Ganesh Shankar Srivastava,Alok Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Pankaj Naqvi,J.
Learned A.G.A. prays for and is granted two weeks to file a counter affidavit. Rejoinder, if any, may be filed within a week thereafter.
List on 29.9.2015 before the appropriate Court.
Assignment, if any, stands discharged.
Order Date :- 12.8.2015 Ashish Pd.