Allahabad High Court
Indrajit Chauhan vs State Of U.P. on 10 August, 2015
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 53 Case :- CRIMINAL REVISION No. - 2360 of 2015 Revisionist :- Indrajit Chauhan Opposite Party :- State Of U.P. Counsel for Revisionist :- R.C. Yadav Counsel for Opposite Party :- Govt.Advocate Hon'ble Ramesh Sinha,J.
Heard Sri R.C. Yadav, learned counsel for the revisionist and Sri Sanjay Tripathi, learned A.G.A. for the State.
As per the office report dated 7.8.2015, notice has been received back after service upon the complainant.
List in the next cause list.
Order Date :- 10.8.2015 Ashish Pd.